Section 968(1) in Punjab Jail Manual, 1996

[Cites 0, Cited by 0] [Section 968] [Entire Act]

(1)Public Works in jails are classified as follows :-

A.	Original Works.	Major Works costing over Rs. 1.00,000.
		Minor Works, costing over Rs. 5,000
		but not exceeding Rs. 1,00,000.
		Petty works, costing Rs. 5,000 or under.
B.	Repairs	Special
		Periodical or annual.

Legal Document View