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Prity Prabha Singh And Ors vs The State Of Bihar And Ors on 15 November, 2022

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.9091 of 2018
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1.    Prity Prabha Singh D/o Bimla Kant Singh Resident of Mohalla- North
      Mandiri, Bapu Nagar, P.S. Budha Colony, District- Patna, Pin Code- 800001
2.   Praveen Kumar, Son of Baleshwar Prasad Singh Resident of Village + P.O.-
     Korari, District-.... Pin Code- 803110
3.   Rajiv Kumar, Son of Bhuwaneshwar Prasad Resident of Village- Bhakhar,
     P.O. Hansadih, P.S. Masaurhi, District- Patna, Pin code- 804452
4.   Arvind Kumar, Son of Dinesh Thakur Resident of Village- Chandsara
     Khantra Basa, P.O. Basanbara, P.S. Alamnagar, District- Madhepura, Pin
     Code- 852219
5.   Archana Kumari D/o Sanjay Kumar Resident of Mohalla- Gandhi Nagar,
     Bus Stand No. 3, District- Nawada, Pin Code- 805110
6.   Ranjeet Kumar, Son of Sone Lal Resident of Opp. Arrora House, Jhauganj,
     Patna City, District- Patna, Pin Code- 800008.
7.   Romit Kumar, son of Girish Deo Prasad ,Resident of Village- Bagdov,
     Block- Khagariya, P.O. +P.ss Mansi, District- Khagariya, Pin Code- 851214
8.   Ajeet Kumar, Son of Rameshwar Choudhary, Resident of Mohalla- Salimpur
     Ahara, Lane No. 1, P.O.+ P.S. Kadamkuan, District - Patna, Pin Code-
     800003
9.   Rajesh Kumar Sah Son of Jawahar Lal Sah Resident of Village +P.O.
     Janjharpur Purani Bazar, P.S. Janjharpur, District- Madhubani, Bihar, Pin
     Code- 847404
10. Rajeev Ranjan Bharti Son of Surendra Prasad Resident of Village- Malakian,
    P.O. Abdhachak, P.S. Sare, District- Nalanda, Pin Code- 803107
11. Pravin Kumar Son of Chandeshwar Roy Resident of Mohalla- Ram Nagar
    (Bank Colony), P.O. Polytechnic, P.S. K. Hat, District- Purnea, Pin Code-
    854303.
12. Manish Kumar Son of Ashwini Kumar Resident of Village- Kutubpura, P.O.
    Bhandari, P.S. Rahui, District- Nalanda, Pin Code-803119

                                                                ... ... Petitioners
                                      Versus
1.   The State of Bihar through Law Secretary Govt. of Bihar, Patna.
2.   The Registrar General, High Court, Patna.
3.   The Convener of the Co-Ordination Committee-Cum-District and Session
     Judge, Patna.
4.   The Members of Co-Ordination Committee through the Convener-Cum-
     District and Session Judge, Patna.

                                               ... ... Respondents
     ======================================================
     Appearance :
     For the Petitioners   :       Mr. Raj Nandan Prasad, Adv.
     For the Respondents   :       Ms.Smt. Kumari Amrita- GP3
            Patna High Court CWJC No.9091 of 2018(3) dt.15-11-2022
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                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

3    15-11-2022

Heard learned counsel for the petitioners and learned counsel for the State.

It is submitted by the petitioners' counsel that in view of decision of this Court dated 29-09-2022, passed in C.W.J.C. No. 21219 of 2018, (Suprabhat Kumar & Ors. vs. State of Bihar & Ors.) which covers the issues raised in the instant writ proceedings, the same has become infructuous.

The writ application is, accordingly, disposed of.

(Madhuresh Prasad, J) shyambihari/-

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