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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(3)(ii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(ii)disallow any expenditure not warranted by the terms of any Statutes or for which provision is required to be made by the Statutes but has not been so made.