Section 4(2)(c) in The Orissa Rural Employment, Education and Production Act, 1992

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(c) in The Orissa Rural Employment, Education and Production Act, 1992

(c)the tax payable under [clause (b) and (c)] [Omitted vide Orissa Gazette Extraordinary No.1579-Dated/6.12.1993- Notification No.15273-Legislative-Dated/6.12.1993.] of Sub-section (2) of Section 3 shall be assessed by the notified authority in the manner prescribed;

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State of Odisha - Subsection

Section 4(2)(c) in The Orissa Rural Employment, Education and Production Act, 1992