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Union of India - Section

Section 4 in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

4. [ Standards of Medicines, Instruments, Appliances, Dressings and General Medical Equipments. [Substituted by G.S.R. 1384, dated 9th October, 1972.]

- All such medicines, instruments, appliances, dressings and general medical equipments shall conform to the special requirements relating to labelling, packaging, storage, etc., specified in Schedule I or, as the case may be, in column (5) of Schedule II.]