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[Cites 0, Cited by 0] [Section 57C] [Entire Act]

State of Odisha - Subsection

Section 57C(5) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(5)The seal used for securing the control unit shall be fixed in such manner, that after the unit has been sealed it is not possible to press the "result button" without breaking the seal.