Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30B(7)] [Section 30B] [Entire Act] State of Himachal Pradesh - Subsection Section 30B(7)(d) in The Himachal Pradesh Town and Country Planning Act, 1977 (d)the exemptions shall also be granted for such buildings which have been constructed above the road level;