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[Cites 0, Cited by 1] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(2) in The North Bengal University Act, 1981

(2)Such Annual Statement of Accounts shall, together with copies of the audit report thereon, be submitted to the Court and to the State Government and shall thereupon be published by the Court. The Court shall consider the audited annual accounts at a meeting and may take such action thereon as it thinks fit.