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State of Bihar - Section

Section 21 in Account Rules for Lodging House Funds

21.

The amount of every cheque shall be written in words as well as in figures both on the cheque itself and on the counterfoil and the counterfoil shall be initialled by the President or the Secretary or the person administering the fund when he signs the cheque. The word "only" shall always be inserted after the amount written in words in the body of the cheque.