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Supreme Court - Daily Orders

Divya Prakash Mishra vs The State Of Uttar Pradesh on 14 September, 2018

Bench: Arun Mishra, Vineet Saran

     ITEM NO.35                           COURT NO.6                  SECTION XI

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).23968/2018

     (Arising out of impugned final judgment and order dated 30-05-2018
     in SA No.518/2018 passed by the High Court Of Judicature At
     Allahabad)

     DIVYA PRAKASH MISHRA & ANR.                                       Petitioner(s)

                                                 VERSUS

     STATE OF UTTAR PRADESH & ORS.                     Respondent(s)
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and exemption from filing O.T.)

     Date : 14-09-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)             Ms. Parul Shukla,AOR

     For Respondent(s)             Mr. Rajesh Srivastava,Adv.

                                   Mr. Amit Pawan,AOR

                                   Mr. Gaurav Yadav,Adv.
                                   Mr. Karunakar Mahalik,AOR

                                   Mr.   Sandeep Kumar Dwivedi,Adv.
                                   Mr.   Umesh Dubey,Adv.
                                   Mr.   Satyam Pandey,Adv.
                                   Ms.   Madhubala,Adv.
                                   For   Dr. Vinod Kumar Tewari,AOR

                                   Mr.   R.K. Singh,Adv.
                                   Mr.   Kumar Gaurav.,Adv.
                                   Ms.   Ritu Reniwal,Adv.
                                   Ms.   Neeraj Singh,Adv.
                                   Mr.   Anzu. K. Varkey,AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2018.09.14 Tag with SLP(C)No.16698/2018 and batch.

17:21:24 IST Reason:

(Jagdish Chander) (Sarita Purohit) Branch Officer AR-cum-PS