Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 91 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

91. Foreign Officers.

- Similar honours and marks of respect shall be paid, under the same conditions, to foreign officers of equivalent rank as laid down in Regulations 82 to 84 and 87 to 92.