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[Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(6)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(b)affecting the conditions of admission of colleges, privileges of the University, until the Academic Council has been given an opportunity of expressing an opinion upon the proposal and such opinion shall be forwarded by the Executive Council to the Co-ordination Committee alongwith any draft it may propose.