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State of Tamilnadu - Section
Section 38 in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
38. [ Employment in construction of pandals.] [Added vide G. O. Ms. No. 59, Labour and Employment, dated the 28th March, 2001 (date of effect does not arise).]
[Schedule II] [Substituted by G. O. Ms. No. 200, L. & E. (1-1), dated the 15th November 1999.][Form-A] [Substituted by G.O. Ms. No. 122, dated 24.10.200S, published dated 31.10.2008.][See clause 5 (2)]Application for Registration| AffixPassportsizephotograph |
| 1. Name of the Worker | ||
| 2. Name of the Father/Husband | ||
| 3. Date of birth | Month | Year |
| (Enclose Xerox copy of evidence Day in proofduly attested by a Group A or Group B officer)* | ||
| 4. Marital status | ||
| (Whether married, unmarried, widow/widower) | ||
| 5. Permanent address | ||
| 6. Present address | ||
| 7. State whether self - employed or employed | ||
| 8. If employed, furnish the name and address ofthe establishment and also the name and address of theemployer/contractor | ||
| 9. Nature of work | ||
| 10. Number of years engaged in the employment ason the date of application | ||
| 11. Particulars of the members of the family |
| SI. No. | Name | Age | Relationship | Marital status |
| (1) | (2) | (3) | (4) | (5) |