Section 1 in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
1. Short title and commencement.
(1)These rules may be called the 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015.(2)They shall come into force on the date of their publication in the Official Gazette.
