Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(2) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons (2)The Contracting State intending to make such a transfer shall give advance notice to the other Contracting State of such transit.
