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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(4) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(4)The final disposal of cases relating to children in need of care and protection, shall take place from the office of the committee, by the order of at least two members.