Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(1)(vii) in The Institute of Chartered Financial Analysts of India University Act, 2005 (vii)"Board of Management" means the Board of Management of the University as explained is Section 21 of the Act;