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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(4)[ The declaration of quantity in relation to commodities which are likely to undergo significant variations in weight or measures on account of environmental or other conditions may be qualified by the words "when packed, "as specified in the Fourth Schedule.] [Inserted by G.S.R. 632(E), dated 2-9-2009 (w.e.f. 2-9-2009).]