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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(11B) in The Maharashtra Village Panchayats Act, 1959

(11B)[ ***] [Deleted by Maharashtra Act No. 42 of 2017, dated 29.5.2017.][* * * * * ] [Clauses (3), (5) and (12) were deleted by Maharashtra 13 of 1975,Section 2(b).][* * * * * ] [Clause (13) was deleted by Maharashtra 6 of 2000,Section 2.]