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[Cites 0, Cited by 0] [Section 134(3)] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(3)(k) in The Orissa Co-operative Societies Act, 1962

(k)the election of members of committee by the general body of a Society and election of preliminary committee by the applicants for the registration of the Society to conduct the affairs of the Society for certain period;