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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(4) in Tamil Nadu State Housing Board Act, 1961

(4)The scheme shall come into force and shall have effect-
(a)where no appeal is preferred under sub-section (3), on and from the expiry of the thirty days referred to in that sub-section; and
(b)where such appeal is preferred, on and from the date of the decision of the Government on such appeal.