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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(6) in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007

(6)[ Where a teacher has completed minimum period of service in any Zone and is seeking transfer to an eligible Zone in another unit of seniority which does not has surplus teachers.] [Inserted by Act 23 of 2017, dated 18.04.2017.]