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Union of India - Section

Section 26 in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

26. Period of deputation to an organisation in India.

- Period of deputation of an employee to another organisation in India will count as qualifying service:Provided the organisation to which he is deputed or the employee pays the pensionary contributions at the rates specified in sub-rule (a) of rule 7 of these rules, to the Corporation.