Supreme Court - Daily Orders
Union Of India vs State Of Tripura on 29 April, 2016
ITEM NO.105 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Original Suite (s). No(s). 3/2015
UNION OF INDIA Petitioner(s)
VERSUS
STATE OF TRIPURA Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 29/04/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Pabitra Kr. Biswal, Adv.
Mr. Shreekant N. Terdal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Two weeks' time, as last opportunity, is granted for filing spare copy. Notice thereafter be issued.
List again on 12.8.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.04.30 11:00:24 IST Reason: