Section 19(1)(b) in The Gujarat Mineral Rights Tax Act, 1985

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State of Gujarat - Subsection

Section 19(1)(b) in The Gujarat Mineral Rights Tax Act, 1985

(b)

(i)obstructs any officer exercising the powers Section 17;

(ii)wilfully acts in contravention of any of the provisions of this Act or the rules or any lawful orders passed in accordance therewith