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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(6) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(6)The person who takes charge of a child or the juvenile from Observation Home or any other home for such purpose shall execute a bond in Form XIX to fulfill the conditions stipulated therein.