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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(2)(xii) in Rajasthan Agricultural University Act, 1962

(xii)all reference in any enactment or other instruments issued under an enactment to the University shall be construed as references to the University so re-constituted.]