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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(a) in The Tamil Nadu Bhoodan Yagna Act, 1958

(a)to arrange for the cultivation of all lands vested in it either by itself or by distributing them among the residents of the Gramdan Village concerned whether jointly or severally;