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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(a) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(a)Officer of the State Government in the Police, Health and Publicity Departments and the Department dealing with welfare of senior citizen;