Section 36(2)(iv) in National Housing Bank (Officers') Service Regulations, 1997

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Union of India - Subsection

Section 36(2)(iv) in National Housing Bank (Officers') Service Regulations, 1997

(iv)An officer who owns a scooter, motor cycle or any other vehicle, will be eligible to claim the cost of transporting it to the place of transfer at goods train rate and if the vehicle is transported by lorry, the actual lorry charges. If the vehicle is driven by road, the officer will be eligible to claim at the rate decided by the Board.

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Union of India - Subsection

Section 36(2)(iv) in National Housing Bank (Officers') Service Regulations, 1997