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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(2)(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)to stimulate interest of employer and building workers in safety by organising safely weeks, safety competition, talks and film shows on safety, preparing posters or taking similar other measures as and when required or as necessary;