Section 57 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006
57. Transmission of ballot boxes, etc., to the Returning Officer.
- The Presiding Officer shall then deliver or cause to be delivered to the Returning Officer at such place as the Returning Officer may direct-(a)the ballot boxes including unused ballot boxes;(b)the cover containing the ballot paper account, paper seal account and Presiding Officer's Diary;(c)the sealed covers referred to in rule 56;(d)all other papers and marking or stamping articles used at the poll, and (e) cash, if any forfeited under sub-rule (5) of rule 43.
