Section 8(iii) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003
(iii)The Management may charge upto a fee of Rs. 25.000/- per student per annum for the 1 b% Management seats without amounting to profiteering and without charging capitation fee.
