Section 18(5) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
(5)Every stationary street vendor may be provided an area of not exceeding 2 metres x 2 metes wherever available suitably in vending zone in the manner that the vehicular and pedestrian traffic shall not be obstructed and access to shops and residences shall not be blocked.
