Himachal Pradesh High Court
Kamla Devi vs Hrtc And Others And File Compliance ... on 18 August, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 18TH DAY OF AUGUST 2021
BEFORE
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
.
&
HON'BLE MR. JUSTICE SATYEN VAIDYA
EXECUTION PETITION NO.160 OF 2021
IN
CIVIL WRIT PETITION (ORIGINAL APPLICATION) No.4810 of 2017
Between:-
KAMLA DEVI
WIDOW OF LATE SHRI SUBHASH CHAND,
R/o VILLAGE THANKAR,
POST OFFICE TIKKER,
TEHSIL SARKAGHAT,
DISTRICT MANDI, H.P.
......PETITIONER
(BY AJAY CHANDEL, ADVOCATE)
AND
1. HIMACHAL ROAD TRANSPORT,
CORPORATION LTD. THROUGH
ITS MANAGING DIRECTOR,
SHIMLA 171-003.
2. THE REGIGIONAL MANAGER,
TRANSPORT CORPORATION LTD.
SARKAGHAT, DISTRICT MANDI,
H.P.
3. THE FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER,
HIMACHAL ROAD TRANSPORT
CORPORATION LTD., HEAD OFFICE, SHIMLA-171 003.
.....RESPONDENTS
(BY SH. AJAY KUMAR CHAUHAN, ADVOCATE)
::: Downloaded on - 31/01/2022 22:54:21 :::CIS
-2-
This petition coming on for orders this day,
Hon'ble Mr. JUSTICE TARLOK SINGH CHAUHAN, delivered the
following:
.
ORDER
Notice. Mr. Ajay Chauhan, Advocate, appears and waives service of notice on behalf of the respondents.
2. The execution petition is disposed of with a direction to the respondents to comply with the order dated 14.09.2017 passed by the erstwhile H.P. Tribunal in O.A. No.4810 of 2017, titled as Kamla Devi Versus HRTC and others and file compliance affidavit within eight weeks from today. Pending miscellaneous application(s), if any, shall also stand disposed of.
2. List for compliance on 20.10.2021.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge August 12, 2021 (tarun) ::: Downloaded on - 31/01/2022 22:54:21 :::CIS