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Union of India - Section

Section 36 in The Merchant Shipping (Fire Appliances) Rules, 1969

36. Nozzles.

- The nozzles required to be provided under these rules and used for extinguishing fires, other than oil fires, shall have a bore of 12 mm provided that nozzles having bores of 16 mm and 20 mm may also be used in machinery spaces. Nozzles larger in diameter may be provided if the requirements of these rules relating to provision of water for fire fighting purposes is otherwise complied with.