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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Sikkim - Subsection

Section 51(iv) in The Sikkim Police Act, 2008

(iv)issue directions irrespective of any general executive instructions to the contrary but subject to the provisions of this Act and the rules made there-under, for recruitment of constabulary and Group 'C officers to fill in existing and anticipated vacancies in accordance with the sanctioned strength, as per provisions of the recruitment rules.