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Allahabad High Court

Smt. Parvati Devi @ Lakshmi And Others vs Smt. Parvati And Others on 8 July, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2055 of 2006
 

 
Appellant :- Smt. Parvati Devi @ Lakshmi And Others
 
Respondent :- Smt. Parvati And Others
 
Counsel for Appellant :- Ashutosh Diljun
 
Counsel for Respondent :- Ajay Singh,Dinkar Mani Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Sri Dinkar Mani Tripathi, Advocate has sought adjournment on the ground of illness.

List this matter on 29th July, 2019.

Order Date :- 8.7.2019 Mukesh