Allahabad High Court
Smt. Parvati Devi @ Lakshmi And Others vs Smt. Parvati And Others on 8 July, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 2055 of 2006 Appellant :- Smt. Parvati Devi @ Lakshmi And Others Respondent :- Smt. Parvati And Others Counsel for Appellant :- Ashutosh Diljun Counsel for Respondent :- Ajay Singh,Dinkar Mani Tripathi Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Dinkar Mani Tripathi, Advocate has sought adjournment on the ground of illness.
List this matter on 29th July, 2019.
Order Date :- 8.7.2019 Mukesh