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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(f) in Indian Stamp Act (Chhattisgarh Prevention of undervaluation of Instruments) Rules 1975

(f)name of town or village in which the property is situated together with the name of the tehsil and the registration sub-districts;