Section 30A(3)(d) in Telangana Mutually Aided Co-Operative Societies Act, 1995

[Cites 0, Cited by 0] [Section 30A(3)] [Section 30A] [Entire Act]

(d)if none of the means aforesaid is available by affixing it in some conspicuous part of his last known place of abode or business.

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