Bombay High Court
Balaji Rice Mill, Thr. Proprietor, ... vs U.O.I, Thr. Secretary, Ministry Of ... on 26 September, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1 59.wp.5641.23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO. 5641 OF 2023
Ashutosh Foods -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3505 OF 2023
Bharti Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3506 OF 2023
Laxmi Rice Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3499 OF 2023
Shriram Foods Industries Pvt. Ltd. -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3507 OF 2023
Radhakrushna Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3508 OF 2023
Radhakrushna Food Processing Unit -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3500 OF 2023
Jailaxmi Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3509 OF 2023
Sarvadhyna Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3520 OF 2023
Swargiya Ashok Kumar Gurjar -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3517 OF 2023
Shivkrishna Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3518 OF 2023
Maa Durga Rice Industry -vs- Union of India and ors.
WITH
WRIT PETITION NO. 3519 OF 2023
Wanjari Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 4371 OF 2023
M/s. Tirupati Sortex -vs- Union of India and ors.
WITH
2 59.wp.5641.23.odt
WRIT PETITION NO. 4381 OF 2023
Balaji Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 4380 OF 2023
Maa Bhagwati Rice Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 4369 OF 2023
Maharashtra Agro Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 4374 OF 2023
Vasant Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 4377 OF 2023
Indian Food Processors -vs- Union of India and ors.
WITH
WRIT PETITION NO. 4383 OF 2023
Shri Maa Siddi Agro Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5655 OF 2023
Siddhivinayak Rice Mill -vs-Union of India. and ors.
WITH
WRIT PETITION NO. 5665 OF 2023
Premshree Rice Mill -vs- Union of Indiaand Ors.
WITH
WRIT PETITION NO. 5650 OF 2023
Maa Gayatri Agro Industries -vs- Union of India. and ors.
WITH
WRIT PETITION NO. 5680 OF 2023
Shree Tipupati Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5663 OF 2023
Rahul Agro Processor -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5672 OF 2023
Sahakar Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5652 OF 2023
Swastik Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5649 OF 2023
Gurukrupa Paddy Process -vs- Union of India and ors.
WITH
3 59.wp.5641.23.odt
WRIT PETITION NO. 5651 OF 2023
Dadima Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5647 OF 2023
Venkatesh Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5645 OF 2023
Guruteg Bahadur Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5643 OF 2023
Gaurav Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5658 OF 2023
Shri Ganesh Agro Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5642 OF 2023
Mahabir Agro Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5653 OF 2023
Prahaladrai Agro Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5644 OF 2023
Shri Hari Agro -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5662 OF 2023
Mukta Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5661 OF 2023
Shantidevi Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5657 OF 2023
Shree Saibaba Rice and Poha Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5677 OF 2023
Shree Gajanan Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5667 OF 2023
Shree Saishraddha Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5669 OF 2023
Shri Ishwar Rice Mill -vs- Union of India and ors.
WITH
4 59.wp.5641.23.odt
WRIT PETITION NO. 5660 OF 2023
Prem Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5673 OF 2023
Ramdeobaba Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5678 OF 2023
Shree Radhakrishna Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5679 OF 2023
Ashutosh Foods -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5675 OF 2023
Sanjay Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5668 OF 2023
Sharda Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5646 OF 2023
Shamdhani Rice Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5670 OF 2023
Shivam Rice Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5676 OF 2023
Shri Jai Durga Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5666 OF 2023
Bharat Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5671 OF 2023
Shree Sadguru Rice Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5656 OF 2023
Shree Dadiji Agro -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5654 OF 2023
Ramdeo Agro Products -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5659 OF 2023
Gajanan Rice and Poha Mill -vs- Union of India and ors.
WITH
5 59.wp.5641.23.odt
WRIT PETITION NO. 5674 OF 2023
Subhlaxmi Rice Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5664 OF 2023
Shree Meera Industries -vs- Union of India and ors.
WITH
WRIT PETITION NO. 5648 OF 2023
Balaji Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 6242 OF 2023
M/s. Parag Rice Mill -vs- Union of India and ors.
WITH
WRIT PETITION NO. 6194 OF 2023
Tirupati Sortex -vs- Union of India and ors.
.................................................................................................................................. .
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's order
or directions and Registrar's orders
...................................................................................................................................................
Mr. M. R. Joharapurkar, Advocate and Mr. R. P. Masurkar, Advocate for
Petitioners.
Mr. N. S. Deshpande, Deputy Solicitor General of India for Respondent
No.1.
Mr. A. M. Deshpande, i/c. Government Pleader for Respondents/State.
CORAM : A.S.CHANDURKAR AND MRS.VRUSHALI V. JOSHI,JJ..
DATED : 26.09.2023 . At the request of the learned Deputy Solicitor General of India for respondent No.1, stand over to 17.10.2023.
2. The ad interim relief to continue until further orders.
(MRS.VRUSHALI V. JOSHI, J.) (A.S.CHANDURKAR, J.) RGurnule Signed by: Mrs. R.M. MANDADE Designation: PA To Honourable Judge Date: 26/09/2023 19:27:10