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Bombay High Court

Balaji Rice Mill, Thr. Proprietor, ... vs U.O.I, Thr. Secretary, Ministry Of ... on 26 September, 2023

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                    1                59.wp.5641.23.odt

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             NAGPUR BENCH, NAGPUR

              WRIT PETITION NO. 5641 OF 2023
          Ashutosh Foods -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3505 OF 2023
          Bharti Industries -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3506 OF 2023
       Laxmi Rice Industries -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3499 OF 2023
 Shriram Foods Industries Pvt. Ltd. -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3507 OF 2023
      Radhakrushna Rice Mill -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3508 OF 2023
Radhakrushna Food Processing Unit -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3500 OF 2023
         Jailaxmi Rice Mill -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3509 OF 2023
       Sarvadhyna Rice Mill -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3520 OF 2023
  Swargiya Ashok Kumar Gurjar -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3517 OF 2023
       Shivkrishna Rice Mill -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3518 OF 2023
     Maa Durga Rice Industry -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 3519 OF 2023
         Wanjari Rice Mill -vs- Union of India and ors.
                              WITH
              WRIT PETITION NO. 4371 OF 2023
       M/s. Tirupati Sortex -vs- Union of India and ors.
                              WITH
                                   2               59.wp.5641.23.odt

            WRIT PETITION NO. 4381 OF 2023
        Balaji Rice Mill -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 4380 OF 2023
Maa Bhagwati Rice Industries -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 4369 OF 2023
 Maharashtra Agro Industries -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 4374 OF 2023
        Vasant Rice Mill -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 4377 OF 2023
    Indian Food Processors -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 4383 OF 2023
Shri Maa Siddi Agro Industries -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 5655 OF 2023
   Siddhivinayak Rice Mill -vs-Union of India. and ors.
                            WITH
            WRIT PETITION NO. 5665 OF 2023
      Premshree Rice Mill -vs- Union of Indiaand Ors.
                            WITH
            WRIT PETITION NO. 5650 OF 2023
 Maa Gayatri Agro Industries -vs- Union of India. and ors.
                            WITH
            WRIT PETITION NO. 5680 OF 2023
   Shree Tipupati Rice Mill -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 5663 OF 2023
     Rahul Agro Processor -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 5672 OF 2023
       Sahakar Rice Mill -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 5652 OF 2023
       Swastik Rice Mill -vs- Union of India and ors.
                            WITH
            WRIT PETITION NO. 5649 OF 2023
  Gurukrupa Paddy Process -vs- Union of India and ors.
                            WITH
                                    3               59.wp.5641.23.odt

             WRIT PETITION NO. 5651 OF 2023
        Dadima Rice Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5647 OF 2023
       Venkatesh Rice Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5645 OF 2023
   Guruteg Bahadur Rice Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5643 OF 2023
        Gaurav Rice Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5658 OF 2023
  Shri Ganesh Agro Industries -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5642 OF 2023
    Mahabir Agro Industries -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5653 OF 2023
   Prahaladrai Agro Industries -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5644 OF 2023
         Shri Hari Agro -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5662 OF 2023
         Mukta Rice Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5661 OF 2023
      Shantidevi Industries -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5657 OF 2023
Shree Saibaba Rice and Poha Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5677 OF 2023
    Shree Gajanan Rice Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5667 OF 2023
  Shree Saishraddha Rice Mill -vs- Union of India and ors.
                            WITH
             WRIT PETITION NO. 5669 OF 2023
      Shri Ishwar Rice Mill -vs- Union of India and ors.
                            WITH
                                  4                59.wp.5641.23.odt

            WRIT PETITION NO. 5660 OF 2023
        Prem Rice Mill -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5673 OF 2023
   Ramdeobaba Rice Mill -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5678 OF 2023
Shree Radhakrishna Rice Mill -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5679 OF 2023
       Ashutosh Foods -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5675 OF 2023
       Sanjay Rice Mill -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5668 OF 2023
      Sharda Rice Mill -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5646 OF 2023
 Shamdhani Rice Industries -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5670 OF 2023
   Shivam Rice Industries -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5676 OF 2023
   Shri Jai Durga Rice Mill -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5666 OF 2023
       Bharat Rice Mill -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5671 OF 2023
Shree Sadguru Rice Industries -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5656 OF 2023
      Shree Dadiji Agro -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5654 OF 2023
   Ramdeo Agro Products -vs- Union of India and ors.
                           WITH
            WRIT PETITION NO. 5659 OF 2023
 Gajanan Rice and Poha Mill -vs- Union of India and ors.
                           WITH
                                                                                                          5                               59.wp.5641.23.odt

                                                    WRIT PETITION NO. 5674 OF 2023
                                           Subhlaxmi Rice Industries -vs- Union of India and ors.
                                                                    WITH
                                                    WRIT PETITION NO. 5664 OF 2023
                                            Shree Meera Industries -vs- Union of India and ors.
                                                                    WITH
                                                    WRIT PETITION NO. 5648 OF 2023
                                                Balaji Rice Mill -vs- Union of India and ors.
                                                                    WITH
                                                   WRIT PETITION NO. 6242 OF 2023
                                             M/s. Parag Rice Mill -vs- Union of India and ors.
                                                                    WITH
                                                   WRIT PETITION NO. 6194 OF 2023
                                                Tirupati Sortex -vs- Union of India and ors.
                         .................................................................................................................................. .
                        Office Notes, Office Memoranda of
                        Coram, appearances, Court's orders                                                                        Court's or Judge's order
                        or directions and Registrar's orders
                        ...................................................................................................................................................
                                                Mr. M. R. Joharapurkar, Advocate and Mr. R. P. Masurkar, Advocate for
                                                Petitioners.
                                                Mr. N. S. Deshpande, Deputy Solicitor General of India for Respondent
                                                No.1.
                                                Mr. A. M. Deshpande, i/c. Government Pleader for Respondents/State.

                                                CORAM : A.S.CHANDURKAR AND MRS.VRUSHALI V. JOSHI,JJ..

DATED : 26.09.2023 . At the request of the learned Deputy Solicitor General of India for respondent No.1, stand over to 17.10.2023.

2. The ad interim relief to continue until further orders.

(MRS.VRUSHALI V. JOSHI, J.) (A.S.CHANDURKAR, J.) RGurnule Signed by: Mrs. R.M. MANDADE Designation: PA To Honourable Judge Date: 26/09/2023 19:27:10