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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Sikkim - Subsection

Section 69(1)(j) in Sikkim Panchayat Act, 1993

(j)preparing plans for all round development of the district after obtaining previous approval of the State Government and with such technical assistance as may be made available by the State Government