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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(2)(a) in Gujarat Irrigation and Drainage Act, 2013

(a)the form of application for grant of licence under subsection (2) of section 51, the particulars to be contained in such application and the fees to be accompanied with such application;