Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act] Union of India - Subsection Section 84(2)(c) in The Mental Healthcare Act, 2017 (c)the expenses of the Central Authority and the Boards incurred in the discharge of their functions and for the purposes of this Act.