Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(ii) in The Bihar Jail Service Rules, 1953 (ii)if officers are appointed by direct recruitment and by promotion at the same time, the promoted officers shall be senior to the officers directly recruited; and
