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Supreme Court - Daily Orders

Kanak Lal Halba vs The State Of Chhattisgarh on 4 September, 2018

Author: Deepak Gupta

Bench: Deepak Gupta

     ITEM NO.37                            IN COURT NO.3                SECTION II-C

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 10766/2018

     KANAK LAL HALBA                                                     Petitioner(s)

                                                    VERSUS

     THE STATE OF CHHATTISGARH                                           Respondent(s)


     Date : 04-09-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE DEEPAK GUPTA
                                                [IN CHAMBERS]



     For Petitioner(s)                 Mr. Varinder Kumar Sharma, AOR
                                       Ms. Parul Sharma, Adv.
                                       Mr. Yugal K. Prasad, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Regsitry is directed to list the matter next week with the complete list of defects to be cured.

           (LAYA RAWAT)                                              (ANITA RANI AHUJA)
     SENIOR PERSONAL ASSISTANT                                       COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
LAYA RAWAT
Date: 2018.09.06
15:57:47 IST
Reason: