Supreme Court - Daily Orders
Kanak Lal Halba vs The State Of Chhattisgarh on 4 September, 2018
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.37 IN COURT NO.3 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 10766/2018
KANAK LAL HALBA Petitioner(s)
VERSUS
THE STATE OF CHHATTISGARH Respondent(s)
Date : 04-09-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s) Mr. Varinder Kumar Sharma, AOR
Ms. Parul Sharma, Adv.
Mr. Yugal K. Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Regsitry is directed to list the matter next week with the complete list of defects to be cured.
(LAYA RAWAT) (ANITA RANI AHUJA)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
LAYA RAWAT
Date: 2018.09.06
15:57:47 IST
Reason: