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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Assam - Subsection

Section 54(2)(d) in Assam Industrial Infrastructure Development Corporation Act, 1990

(d)The date by which the annual financial statement and programme of work shall be submitted by the Corporation to the State Government and the form and manner of preparing such statement referred to in section 27;