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Supreme Court - Daily Orders

Spaze Towers Private Limited vs Union Of India on 8 April, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.805                                  COURT NO.5                  SECTION X

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)          No(s). 412/2019

     SPAZE TOWERS PRIVATE LIMITED                                             Petitioner(s)

                                                         VERSUS

     UNION OF INDIA & ORS.                                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.54094/2019-STAY APPLICATION
     [ TO BE TAKEN UP ALONG WITH ITEM NO. 30 I.E. WP(C) NO. 389/2019. ])

     WITH
     W.P.(C) No. 425/2019 (X)
     (FOR ADMISSION and IA No.55467/2019-EX-PARTE STAY)

     Date : 08-04-2019                    This matter (WP 425/2019) was orally MENTIONED
                                          today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)                    Mr. Adarsh Chamoli, Adv. (Mentioned by)
                                          Mr. Tushar Singh, AOR

                                          Ms.   Anindita Mitra, AOR
                                          Mr.   Sunil Prakash Sharma, AOR
                                          Mr.   Senthil Jagadeesan, AOR
                                          Mr.   Ankur Prakash, AOR
                                          Mr.   Sumeer Sodhi, AOR
                                          Mr.   Satish Kumar, AOR

     For Respondent(s)

                              UPON being MENTIONED the Court made the following
                                                 O R D E R

The order passed by this Court on 05.04.2019 in W.P. (C) No. 425/2019 shall be read as under:-

“Issue notice. Signature Not Verified Status quo, as of today, shall be maintained in the meantime.
Digitally signed by R
NATARAJAN
Date: 2019.04.08
16:16:39 IST
Reason:                  Tag the matter(s) along with W.P. (C) No. 43/2019”


     (R. NATARAJAN)                                                        (RENU DIWAN)
     COURT MASTER (SH)                                                   ASSISTANT REGISTRAR