Supreme Court - Daily Orders
Spaze Towers Private Limited vs Union Of India on 8 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.805 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 412/2019
SPAZE TOWERS PRIVATE LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.54094/2019-STAY APPLICATION
[ TO BE TAKEN UP ALONG WITH ITEM NO. 30 I.E. WP(C) NO. 389/2019. ])
WITH
W.P.(C) No. 425/2019 (X)
(FOR ADMISSION and IA No.55467/2019-EX-PARTE STAY)
Date : 08-04-2019 This matter (WP 425/2019) was orally MENTIONED
today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Adarsh Chamoli, Adv. (Mentioned by)
Mr. Tushar Singh, AOR
Ms. Anindita Mitra, AOR
Mr. Sunil Prakash Sharma, AOR
Mr. Senthil Jagadeesan, AOR
Mr. Ankur Prakash, AOR
Mr. Sumeer Sodhi, AOR
Mr. Satish Kumar, AOR
For Respondent(s)
UPON being MENTIONED the Court made the following
O R D E R
The order passed by this Court on 05.04.2019 in W.P. (C) No. 425/2019 shall be read as under:-
“Issue notice. Signature Not Verified Status quo, as of today, shall be maintained in the meantime.
Digitally signed by R NATARAJAN Date: 2019.04.08 16:16:39 IST Reason: Tag the matter(s) along with W.P. (C) No. 43/2019” (R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR