Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 354R(4)] [Section 354R] [Entire Act]

State of Maharashtra - Subsection

Section 354R(4)(a) in The Mumbai Municipal Corporation Act, 1888

(a)by ordering the demolition of the buildings in the area; or