Delhi High Court - Orders
Continental Engineering Corporation vs Sugesan Transport Pvt. Ltd on 5 April, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 38/2021
CONTINENTAL ENGINEERING CORPORATION
..... Decree Holder
Through: Mr. Anil Kher, Senior Advocate with
Mr. Kunal Kher, Advocate.
versus
SUGESAN TRANSPORT PVT. LTD . ..... Judgement Debtor
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.04.2021
1. It is already 05:00 PM.
2. It is not possible to hear the matter today.
3. List on 18th May, 2021.
SANJEEV NARULA, J APRIL 5, 2021 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.04.2021 15:10