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Delhi High Court - Orders

Continental Engineering Corporation vs Sugesan Transport Pvt. Ltd on 5 April, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    OMP (ENF.) (COMM.) 38/2021
                               CONTINENTAL ENGINEERING CORPORATION
                                                                      ..... Decree Holder
                                              Through: Mr. Anil Kher, Senior Advocate with
                                                         Mr. Kunal Kher, Advocate.

                                                   versus

                               SUGESAN TRANSPORT PVT. LTD .       ..... Judgement Debtor
                                           Through: Appearance not given.

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                       ORDER

% 05.04.2021

1. It is already 05:00 PM.

2. It is not possible to hear the matter today.

3. List on 18th May, 2021.

SANJEEV NARULA, J APRIL 5, 2021 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.04.2021 15:10